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Karnataka HC to BBMP Officers: Clear Encroachments From Subramanyapura, Begur Lakes - (13 Jun 2022)

CIVIL

Karnataka High Court has directed the Executive Engineers of Bruhat Bengaluru Mahanagara Palike (BBMP) to take steps and remove encroachments which exist in the tank area of Subramanyapura lake and Begur lake.

Tags : KARNATAKA HIGH COURT   BBMP   ENCROACHMENT  

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