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Delhi Court: Delhi Minister Satyendar Jain Sent to 14 Days Judicial Custody - (13 Jun 2022)

CRIMINAL

Delhi Court has sent Aam Aadmi Party Minister Satyendar Jain to 14 days judicial custody in connection with a money laundering case being probed by the Enforcement Directorate.

Tags : DELHI COURT   JUDICIAL CUSTODY   ED  

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