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AAAR: No GST on Dried and Polished Turmeric - (13 Jun 2022)

GOODS AND SERVICES TAX

Appellate Authority for Advance Rulings (AAAR), Maharashtra has held that GST cannot be levied on dried and polished turmeric as it can be classified as ‘Agricultural Produce’.

Tags : AAAR   GST   AGRICULTURAL PRODUCE  

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