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Extension of last date to receive comments/counter-comments on TRAI Consultation Paper on "Issues Relating to Media Ownership"- (Telecom Regulatory Authority of India) (07 Jun 2022)

MANU/TRAI/0042/2022

Media and Communication

1. Telecom Regulatory Authority of India had released a Consultation Paper on "Issues Relating to Media Ownership" on 12th April, 2022. The last date of receiving comments on the issues raised in the Consultation Paper from the stakeholders was initially fixed as 10th May, 2022 and of counter-comments as 24th May, 2022.

2. However, due to requests from stakeholders for extension of time for submission of comments, the last date for receiving written comments and counter comments was extended up to 7th June, 2022 and 21st June, 2022 respectively.

3. Keeping in view the requests received from the stakeholders for extension of time for submission of comments on the above-mentioned Consultation Paper on the ground that the Consultation Paper requires in-depth study on many issues, it has been decided to further extend the last date for submission of comments and counter-comments up to 28th June, 2022 and 05th July, 2022 respectively.

4. The comments and counter-comments may be sent, preferably in the electronic form, to Shri Anil Kumar Bhardwaj, Advisor (B&CS), Telecom Regulatory Authority of India, on email: advbcs-2@trai.gov.in and jtadvbcs-2@trai.gov.in.

Tags : EXTENSION   LAST DATE   MEDIA OWNERSHIP  

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