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Madras HC Imposes Costs on Adi Dravidar Department Secretary - (04 Apr 2016)

Madras HC has imposed costs of Rs 15,000 on the Adi Dravidar and Tribal Welfare Department Secretary for not implementing its order despite a lapse of 18 months from the date of the order.

Tags : MADRAS HC   ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT SECRETARY  

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