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MP HC Denies Bail to Janpad Panchayat CEO for Allegedly Embezzling Funds Under Vivah Sahayata Yojna - (13 Jun 2022)

CRIMINAL

Madhya Pradesh High Court has denied bail to the CEO of a Janpad Panchayat who allegedly embezzled money set out for the beneficiaries of the Vivah Sahayata Yojnal, observing that it was prima facie a white collar crime.

Tags : MADHYA PRADESH HIGH COURT   JANPAD PANCHAYAT   WHITE COLLAR CRIME  

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