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DGFT Extends Time Limit for Filing Annual Report Under EPCG Scheme for 2022-23 - (13 Jun 2022)

CIVIL

Directorate General of Foreign Trade (DGFT) has issued a public notice extending the deadline for filing annual reports under the Export Promotion Capital Goods (EPCG) Scheme for the year 2022-23 till September 30, 2022.

Tags : DGFT   EPCG   EXTENSION  

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