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Karnataka Issues Circular Regarding Revocation of Canceled GSTIN Beyond 90 Days Based on Court Orders - (10 Jun 2022)

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Karnataka State (GST) Department has issued a circular regarding revocation of cancelled GSTIN beyond 90 days by LGSTO’S/SGSTO’S based on Appeal order/High Court orders.

Tags : KARNATAKA STATE DEPARTMENT   GSTIN   CIRCULAR  

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