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Calcutta HC Suggests Changes in CBI Circular to Curb 'Inordinate Delay' - (10 Jun 2022)

CRIMINAL

Calcutta High Court has suggested CBI to issue circular empowering the Additional Solicitor General and the Public Prosecutor to give opinion to the Director of Prosecution on filing appeals challenging court orders, to cut down on delay.

Tags : CALCUTTA HIGH COURT   CBI   DELAY  

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