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NCLT Dismisses Wave's Insolvency Plea With Cost of One Crore - (10 Jun 2022)

INSOLVENCY

National Company Law Tribunal (NCLT) has dismissed the insolvency petition filed by Wave Megacity Centre Private Limited (Wave) under Section 10 of the Insolvency and Bankruptcy Code, 2016.

Tags : NCLT   INSOLVENCY   WAVE  

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