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Rajasthan HC Refuses Interim Stay on Declaration of Rajya Sabha Election Result - (10 Jun 2022)

ELECTION

Rajasthan High Court has dismissed an application which sought interim stay on declaration of Rajya Sabha election results of till the disposal of writ petitions pertaining to disqualification of the six Rajasthan MLAs

Tags : RAJASTHAN HIGH COURT   RAJYA SABHA ELECTION   DISQUALIFICATION  

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