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DGFT Amends Guidelines of ANF-4F Under FTP to Ease the Procedure And Minimise the Compliance Burden - (10 Jun 2022)

CIVIL

Directorate General of Foreign Trade (DGFT) has amended the guidelines of ANF-4F under FTP to ease the procedure and minimise the compliance burden for applying an Export Obligation Discharge Certificate in the case of deemed exports.

Tags : DGFT   FTP   EXPORT OBLIGATION  

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