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Kerala GST Department Invites Application From Traders to Avail Benefits of Amnesty Scheme - (10 Jun 2022)

GOODS AND SERVICES TAX

Kerala GST Department announced an amnesty scheme in 2022 to pay tax debts unpaid before the implementation of GST. The amnesty programme will apply to all pending tax arrears, including instances under appeal.

Tags : GST DEPARTMENT   KERALA   AMNESTY  

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