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Delhi Court Extends AAP Minister Satyendar Jain’s ED Custody - (09 Jun 2022)

CRIMINAL

Delhi Court has extended the Enforcement Directorate's custody of Aam Aadmi Party (AAP) Minister Satyendar Jain till June 13, in connection with a money laundering case.

Tags : DELHI COURT   ENFORCEMENT DIRECTORATE   AAP  

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