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Manupatra Webinar: What's new on Manupatra - (27 Aug 2015)

Registration for Manupatra's fortnightly Webinar on the 27th of August, 2015 are now open. Conducted from 5.30pm to 6.00pm, the Webinar will introduce e-attendees to new features and enhancements made to Manupatra in the last 6 months. As always, registrants are welcome to email queries they would like addressed during the session to contact@manupatra.com or call 1-800-103-3550. To register for the Webinar, please visit

http://webinar.manupatra.in/

Tags : WEBINAR  

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