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Delhi HC: Expeditiously Fill Vacant Posts in Adjudicatory Authority Under PMLA - (09 Jun 2022)

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Delhi High Court has directed filling up all the vacant posts in Adjudicatory Authority under Prevention of Money Laundering Act (PMLA) on an expeditious basis within a period of four months.

Tags : DELHI HIGH COURT   PREVENTION OF MONEY LAUNDERING   VACANT  

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