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CESTAT: Service to Associate Co. Falls Under Export if Provider and Recipient Are Separate Persons - (09 Jun 2022)

CUSTOMS

Customs, Excise & Service Tax Appellate Tribunal (CESTAT), Ahmedabad bench has held that service provided to associate company falls under category of export if service provider and recipient are two distinct persons.

Tags : CESTAT   SERVICE PROVIDER   EXPORT  

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