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Delhi Court Upholds Order Discharging Arvind Kejriwal, Manish Sisodia and Others in Assault Case - (09 Jun 2022)

CRIMINAL

Delhi Court has dismissed the revision petition filed by Former Delhi Chief Secretary Anshu Prakash challenging the order discharging Chief Minister Arvind Kejriwal, Deputy Chief Minister Manish Sisodia and nine others in a case of the alleged assault on him.

Tags : DELHI COURT   ASSUALT   DISCHARGE  

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