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Madras High Court Commutes Death Sentence of Brother; Acquits Two in Honour Killing Case - (09 Jun 2022)

CRIMINAL

Madras High Court has commuted the death sentence of one Convict to life imprisonment in the Kannagi-Murugesan Honour Killing case and acquitted two convicts of the offence.

Tags : MADRAS HIGH COURT   COMMUTE   HONOUR KILLING  

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