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DGFT Relaxes Provision of Submission of 'Bill of Export' for Supplies Made to SEZ Units - (09 Jun 2022)

CIVIL

Directorate General of Foreign Trade (DGFT) has relaxed the provision of the submission of a "Bill of Export" for supplies made to the SEZ units in case of Advance Authorisation.

Tags : DGFT   SEZ UNIT   BILL OF EXPORT  

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