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GSTN Reminds E-Com Operators to File TCS Return by 10th June - (09 Jun 2022)

GOODS AND SERVICES TAX

Goods and Service Tax Network (GSTN) has reminded the e-commerce operators to file TCS return in form GSTR-8 on or before 10th June 2022.

Tags : GSTN   TCS RETURN   GSTR-8  

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