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SC Reprimands Medical Counseling Committee Over Vacant Seats in NEET-PG - (08 Jun 2022)

EDUCATION

Supreme Court while reprimanding Medical Counseling Committee over 1456 (approx.) vacant seats in NEET-PG has stated that leaving seats in NEET-PG vacant not only puts aspirants into difficulty but also leads to dearth of qualified doctors.

Tags : SUPREME COURT   NEET-PG   MEDICAL COUNSELING COMMITTEE  

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