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Kerala HC to State: Appoint Independent Chief Investigating Officer in SPCA Expeditiously - (08 Jun 2022)

CRIMINAL

Kerala High Court has directed the State to finalise the appointment of an independent Chief Investigating Officer in the State Police Complaints Authority (SPCA) within 60 days from April 2022.

Tags : KERALA HIGH COURT   STATE POLICE COMPLAINTS AUTHORITY   INDEPENDENT CHIEF INVESTIGATING OFFICER  

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