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Cigarette, Tobacco Packs to Have Larger Warnings from April 1 - (01 Apr 2016)

Cigarettes and Other Tobacco Products (Packaging and Labelling) Amendment Rules, 2014, have been implemented from April 1. Cigarette and tobacco packs will have 85 % space occupied by health warnings on both sides from today.

Tags : CIGARETTES AND OTHER TOBACCO PRODUCTS (PACKAGING AND LABELLING) AMENDMENT RULES   2014  

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