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CIC to Bar Council of India: Publish Inspection Reports of Law Colleges on Website - (07 Jun 2022)

RIGHT TO INFORMATION

Central Information Commission (CIC) has directed Bar Council of India to publish inspection reports of law colleges on its website. CIC stated that the disclosure of the inspection reports of the law colleges in the public domain will benefit the student community at large.

Tags : CIC   BAR COUNCIL OF INDIA   INSPECTION REPORT  

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