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Delhi HC Corrects Arithmetic Error in an Order Which Imposed Rs. 12.5 Cr. Cost on a Private Company - (07 Jun 2022)

CIVIL

Delhi High Court has made an arithmetic correction in its order which imposed a cost of Rs. 12.5 crores on a private company, SARR Freights Corporation, for concealing the information about its blacklisting in a tender matter.

Tags : DELHI HIGH COURT   CORRECTION   COST  

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