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ITAT: Tuition Fee is Taxable Only When a Related Service is Provided by the Educational Institution - (07 Jun 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Hyderabad has held that advance tuition fee collected is taxable only when a related service is provided by the educational institution.

Tags : ITAT   TUITION FEES   EDUCATIONAL INSTITUTION  

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