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CIC Directs Disclosure of UPA's Decision over De-Notifying 123 Wakf Properties - (01 Apr 2016)

Central Information Commission (CIC) has ordered disclosure of all records related to UPA Government's decision to de-notify 123 Wakf properties which enabled their title to be transferred to Delhi Wakf Board.

Tags : CENTRAL INFORMATION COMMISSION   UPA GOVERNMENT   DELHI WAKF BOARD  

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