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Reserve Bank of India (Variation Margin) Directions, 2022- (Reserve Bank of India) (01 Jun 2022)

MANU/RMIC/0103/2022

Banking

1. Please refer to Paragraph 10 of the Statement on Developmental and Regulatory Policies announced as a part of the Bi-monthly Monetary Policy Statement for 2019-20 dated February 06, 2020, on issuance of the Directions regarding exchange of variation margin (VM) for non-centrally cleared derivatives (NCCDs).

2. Accordingly, the draft Variation Margin (Reserve Bank) Directions, 2020 were released for public comments on September 07, 2020. Based on the feedback received from the market participants, the draft Directions were reviewed and have since been finalised. The Master Direction - Reserve Bank of India (Variation Margin) Directions, 2022 are enclosed herewith.

Tags : VARIATION MARGIN   DIRECTIONS  

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