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AAR: Supply of Works Contract Services to Nagar Nigam Attracts 12% GST - (06 Jun 2022)

GOODS AND SERVICES TAX

Gujarat Authority of Advance Ruling has ruled that 12% Goods and Services Tax (GST) is payable on the supply of work contract services to Nagar Nigam.

Tags : GUJARAT AUTHORITY OF ADVANCE RULING   GOODS AND SERVICES TAX   NAGAR NIGAM  

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