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Delhi HC: Police Post Not a Place Where Public Servants Are To Be Attacked With Fire Arms - (06 Jun 2022)

CIVIL

Delhi High Court while denying bail to a man accused of attacking a Police Post and firing at the police officials from an illegal weapon has held that the Police Post is not a place where the public servants are supposed to be attacked with fire-arms, Dandas and Lathis or by pelting stones on them.

Tags : DELHI HIGH COURT   POLICE POST   PUBLIC SERVANTS  

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