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Delhi HC to Centre: NSF to not Receive Money Until Compliance With Sports Code & Judicial Orders - (06 Jun 2022)

CIVIL

Delhi High Court has directed the Centre to ensure that money, patronage and other facilities to National Sports Federations (NSF) will be provided only when they comply with National Sports Code, 2011 and judicial orders.

Tags : DELHI HIGH COURT   NATIONAL SPORTS FEDERATION  

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