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Delhi NIA Court Sentences 5 Convicts to 7 Years Imprisonment in Roorkee ISIS Module Case - (03 Jun 2022)

CRIMINAL

Delhi Special NIA Court has sentenced five accused persons under UAPA in connection with the Roorkee ISIS module case relating to the conspiracy to establish an ISIS base in India and carry out terror activities.

Tags : NIA COURT   UAPA   TERROR   ROORKEE ISIS MODULE  

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