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SC Bans Permanent Structures in ESZ; Mandates Minimum 1 KM ESZ for Protected Forests - (03 Jun 2022)

ENVIRONMENT

Supreme Court has directed that protected forests should have an Eco Sensitive Zone (ESZ) of 1 kilometer and no permanent structure within the ESZ or mining within national wildlife sanctuary or national park will be allowed.

Tags : SUPREME COURT   ECO SENSITIVE ZONE  

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