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DGFT Notifies New RoDTEP Schedule to Align with Finance Act, 2022 - (03 Jun 2022)

CUSTOMS

Director-General of Foreign Trade (DGFT) has notified a new Refund of Duties and Taxes on Exported Products (“RoDTEP”) schedule Appendix 4R consequent to certain changes in the Customs Tariff Schedule vide Finance Act, 2022 (“Finance Act”) for implementation w.e.f. May 01, 2022.

Tags : DGFT   CUSTOM TARIFF   FINANCE ACT  

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