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DGGI Issues Notice to Swiggy for Wrongfully Availing ITC - (03 Jun 2022)

GOODS AND SERVICES TAX

Director-General of GST Intelligence (DGGI), Hyderabad has issued a notice to the operator of food delivery app Swiggy In a case on alleged GST evasion of wrongful availment of input tax credit to the tune of Rs 27.2 crore.

Tags : DGGI   GST EVASION   TAX CREDIT  

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