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Delhi HC Allows NDTV Promoters to Travel Abroad Citing ‘No Flight Risk’ - (02 Jun 2022)

CIVIL

Delhi High Court allowed NDTV promoters Prannoy Roy and Radhika Roy to travel abroad from 1st to 30th August, 2022 amid CBI’s look out circulars issued against the two.

Tags : DELHI HIGH COURT   NDTC   LOOK OUT CIRCULAR  

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