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Delhi HC to Centre: Examine Claims of Delhi and Haryana for Power Allocation from Dadri-II Plant - (02 Jun 2022)

CIVIL

Delhi High Court has directed Centre to examine the claims and validity of the rights of the States of Haryana and Delhi for power allocation from Dadri-II power plant.

Tags : DELHI HIGH COURT   MINSTRY OF POWER   DELHI   HARYANA  

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