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SC to PCI: Process Pharma Colleges Applications Challenging 5 Year Moratorium - (02 Jun 2022)

EDUCATION

Supreme Court has directed Pharma Council of India (PCI) to process the applications of colleges which challenged the PCI’s imposition of 5 year moratorium on the opening of new pharma Colleges, effective from academic year 2020-21.

Tags : KERALA HIGH COURT   COVID-19   GUIDELINES  

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