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Kerala High Court Issues Precautionary Guidelines Amid Rising Covid-19 Cases Among Employees - (02 Jun 2022)

CIVIL

Kerala High Court has released precautionary guidelines such as wearing of Face mask, Maintaining hand hygiene, sanitizing hands after biometric punching, and Employees having any symptoms are exempted from using biometric punching to be comply with by the employees while at work.

Tags : KERALA HIGH COURT   COVID-19   GUIDELINES  

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