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ITAT: SIDC Eligible for Section 80IA Deduction for Interest on Land Premium on Industrial Parks - (02 Jun 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal, Dehradun bench has held that State Infrastructure & Industrial Development Corporation of Uttarakhand Ltd. (SIDC) is eligible for deduction under Section 80IA of the Income Tax Act, 1961.

Tags : ITAT   INCOME-TAX   SIDC   DEDUCTION  

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