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US Jury Holds Johnny Depp and Amber Heard Liable for Defamation of Each Other - (02 Jun 2022)

CIVIL

US Court has held that Heard had defamed Depp in a 2018 op-ed she wrote for The Washington Post, and awarded Depp $10 Million in compensatory damages and $5 million in punitive damages in his defamation suit. The jury also awarded Heard $2 million in damages in that countersuit.

Tags : US COURT   DEFAMATION   COMPENSATION  

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