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AAR: Execution Work by Railway is not Composite Supply of ‘Original Work’ - (01 Jun 2022)

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West Bengal Authority for Advance Ruling ( AAR ) has held that the execution work by Railway for dismantling of existing sleeper fixing and/or installation of new H-Beam Steel sleepers is not composite supply of ‘original work’.

Tags : AAR   RAILWAY   ORIGINAL WORK  

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