Kerala HC: State can Decide Incentives for In-Service Candidates - (01 Jun 2022)

EDUCATION

Kerala High Court while dismissing appeals challenging the incentives to in-service candidates in NEET-PG, has held that it was a policy decision of the State to regulate the requirements in respective departments so as to cater for the needs of the public at large and can't be interfered by Court.

Tags : KERALA HIGH COURT   NEET-PG   IN-SERVICE CANDIDATES  

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