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Delhi HC Grants Interim Injunction Against Faces Cosmetics in Trademark Infringement Suit - (31 May 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has restrained a Canada based, Faces Cosmetics from selling and manufacturing its products under the mark 'Velvette Matte' in the trademark infringement suit filed by Colorbar Cosmetics via ad interim ex parte injunction.

Tags : DELHI HIGH COURT   TRADEMARK INFRINGEMENT   INJUNCTION  

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