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Delhi HC To State: Fill Up Backlog EWS Seats in Private Schools in Next 5 Years - (31 May 2022)

CONSTITUTION

Delhi High Court has directed Delhi Government to ensure that unfilled EWS seats in private schools is filled-up by next five years in a phased manner i.e., 20% of the vacancies each year.

Tags : DELHI HIGH COURT   EWS   BACKLOG  

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