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Allahabad HC Directs State Government to Consider Case of Life Convicts in Murder Case for Remission - (27 May 2022)

CRIMINAL

Allahabad High Court while upholding life sentence of two accused in a 42 years old murder case, has directed the State Government to consider their case for remission considering the advanced age of the convicts and conduct in jail.

Tags : ALLAHABAD HIGH COURT   LIFE SENTENCE   REMISSION  

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