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Patna HC Denies Anticipatory Bail to Former VC of Magadh University, Dismisses Plea to Quash FIR - (27 May 2022)

CRIMINAL

Patna High Court has dismissed the plea to quash the FIR registered against former Vice Chancellor (VC) of Magadh University Dr. Rajendra Prasad. The Court also dismissed his plea of Pre-arrest bail in a case under Prevention of Corruption Act.

Tags : PATNA HIGH COURT   ANTICIPATORY BAIL   QUASHING OF FIR  

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