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SC to J&K Govt.: Clear Wage Arrears of Sweepers Within 8 Weeks - (26 May 2022)

LABOUR AND INDUSTRIAL

Supreme Court has directed the Union Territory of Jammu and Kashmir to clear the arrears of minimum wage of sweepers who have been sustaining at a monthly wage of Rs. 100/- per month since March, 2015 within 8 weeks.

Tags : SUPREME COURT   JAMMU & KASHMIR   WAGES  

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