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Delhi HC Directs Google to Remove 'PUMA GUARD' App from Play Store - (26 May 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has directed Google LLC to remove the application 'PUMA GUARD' from its Google Play Store while dealing with a trademark infringement dispute between Google and PUMA.

Tags : DELHI HIGH COURT   GOOGLE   PUMA   PLAY STORE  

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